Himachal Pradesh High Court
Harish Kaushal vs . Union Of India & Others on 3 March, 2022
Bench: Sabina, Satyen Vaidya
Harish Kaushal vs. Union of India & Others .
CWP No.4724 of 2020 03.03.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Ankush Sharma, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1. Ms. Shreya Chauhan, Advocate, for respondents No.2 and 4.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent No.3. r Mr. Ajay Kumar, Senior Advocate with Mr. Rohit, Advocate, for respondent No.5.
Learned counsel for respondents No.2 and 4has placed on record copy of letter dated 01.02.2022 and requests for an adjournment on the ground that in the meantime payment would be made to the petitioner.
List again on 11th April, 2022.
(Sabina) Judge (Satyen Vaidya) Judge March 03, 2022 (ps/vh) ::: Downloaded on - 03/03/2022 20:12:53 :::CIS