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Patna High Court - Orders

Silok Kumar @ Slok @ Aslok Kumar vs The State Of Bihar on 7 April, 2010

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Cr Misc No 17525 of 2009
         Silok Kumar @ Slok @ Aslok Kumar, son of Gopal Pd Yadav, resident of
         Village - Changar, P S - Kankarbagh, Dist - Patna    -       Petitioner
                                      Versus
         The State of Bihar                                   -       Opposite Party
                                     -----------


2   07.04.2010

Shri Ghanshyam Tiwary, learned counsel, on instructions, states that this application has become infructuous inasmuch as, while in custody, the petitioner has been acquitted.

This application is, accordingly, disposed of as infructuous.

     M.E.H./                                           (Navaniti Prasad Singh)