Patna High Court - Orders
Silok Kumar @ Slok @ Aslok Kumar vs The State Of Bihar on 7 April, 2010
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr Misc No 17525 of 2009
Silok Kumar @ Slok @ Aslok Kumar, son of Gopal Pd Yadav, resident of
Village - Changar, P S - Kankarbagh, Dist - Patna - Petitioner
Versus
The State of Bihar - Opposite Party
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2 07.04.2010Shri Ghanshyam Tiwary, learned counsel, on instructions, states that this application has become infructuous inasmuch as, while in custody, the petitioner has been acquitted.
This application is, accordingly, disposed of as infructuous.
M.E.H./ (Navaniti Prasad Singh)