Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(4)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(4)(b) in West Bengal Municipal Act, 1993

(b)removal of unauthorized encroachment on, or obstruction and projections in or upon, streets, bridges and other public places;