Supreme Court - Daily Orders
Maidul Islam Molla vs Union Of India on 9 September, 2022
Bench: Chief Justice, S. Ravindra Bhat, Pamidighantam Sri Narasimha
ITEM NO.1 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 1398/2020
MAIDUL ISLAM MOLLA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION )
Date : 09-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Subhasish Bhowmick, AOR
Ms. Manisha Pandey, Adv.
Ms. Manimala Roy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List along with Writ Petition (Civil) No.1470 of 2019.
(MUKESH NASA) (VIRENDER SINGH)
AR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2022.09.10
15:51:02 IST
Reason: