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State of Madhya Pradesh - Section

Section 12 in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015

12. Procedure to be followed after arrest.

- Any member of the Force making an arrest under this Act immediately make over the person so arrested to a police officer and in the absence of a police officer, take such person or cause him to be taken to the nearest police station together with a report of the circumstances occasioning the arrest.