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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Manipur - Subsection

Section 37(2)(iv) in Manipur Excise Rules, 1962

(iv)"Bonded warehouse" means a licensed warehouse or part of a licensed distillery or pharmaceutical bonded laboratory where unexcised spirits or unexcised spirituous preparations intended for consumption are kept for eventual removal under bond or on payment of duty or as provided for in the Manipur Distillery and Warehouse or other special rules ;