Bombay High Court
Vijay Laxmanrao Vahadane And Another vs Ajinkya Arun Firodiya And Another on 6 July, 2022
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
901 CRIMINAL WRIT PETITION NO.425 OF 2022
VIJAY LAXMANRAO VAHADANE AND ANOTHER
VERSUS
AJINKYA ARUN FIRODIYA AND ANOTHER
...
Advocate for Petitioners : Mr. Nagarkar Kiran M.
...
CORAM : SMT.VIBHA KANKANWADI, J.
DATE : 06-07-2022
ORDER :
. Await notice of respondent No.2, stand over to 26-07-2022.
(SMT. VIBHA KANKANWADI) JUDGE vjg/-.
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