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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in The Punjab Cattle Fairs (Regulation) Rules, 1968

(2)The fair officer shall sell the seized cattle or other moveable property by auction after a proclamation about the necessary particulars about such auction is made by him in the fair area by beat of drum.