Gujarat High Court
Commissioner Of Income Tax vs Apex Therm Packaging P. ... on 26 November, 2013
Bench: M.R. Shah, R.P.Dholaria
O/TAXAP/1070/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 1070 of 2013
With
TAX APPEAL NO. 1071 of 2013
TO
TAX APPEAL NO. 1077 of 2013
With
STAMP NUMBER NO. 2956 of 2013
TO
STAMP NUMBER NO. 2957 of 2013
=============================================
COMMISSIONER OF INCOME TAX 1....Appellant(s)
Versus
APEX THERM PACKAGING P. LTD.....Opponent(s)
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Appearance:
MR MANAV A MEHTA, ADVOCATE for the Appellant(s) No. 1
=============================================
CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 26/11/2013
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Office objections to be removed on or before 10.12.2013 failing which Registry is directed to notify the matter on board for appropriate order of dismissing the same for nonprosecution, on 12.12.2013.
(M.R. SHAH, J.) (R.P. DHOLARIA, J.) Ajay Page 1 of 1