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Delhi High Court - Orders

Geeta Chattterjee & Anr vs Mahabir Prasada (Decedased Thr His Lrs & ... on 27 October, 2022

Author: C.Hari Shankar

Bench: C. Hari Shankar

                          $~R-13
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     RFA 477/2017 & CM APPL. 13502/2019
                                GEETA CHATTTERJEE & ANR                      ..... Appellant
                                                    Through:      None.

                                                    versus

                                MAHABIR PRASADA
                                (DECEDASED THR HIS LRS & ORS.)               ..... Respondent
                                             Through: None.

                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                    ORDER

% 27.10.2022

1. There is no appearance on behalf of the parties. Issue court notice to the parties without process fee.

2. Re-notify in the week commencing from 9th February 2023.

C.HARI SHANKAR, J OCTOBER 27, 2022/hk Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:01.11.2022 10:29:26