Delhi High Court - Orders
Geeta Chattterjee & Anr vs Mahabir Prasada (Decedased Thr His Lrs & ... on 27 October, 2022
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~R-13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 477/2017 & CM APPL. 13502/2019
GEETA CHATTTERJEE & ANR ..... Appellant
Through: None.
versus
MAHABIR PRASADA
(DECEDASED THR HIS LRS & ORS.) ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 27.10.2022
1. There is no appearance on behalf of the parties. Issue court notice to the parties without process fee.
2. Re-notify in the week commencing from 9th February 2023.
C.HARI SHANKAR, J OCTOBER 27, 2022/hk Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:01.11.2022 10:29:26