Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 17 in The Himachal Pradesh Nautor Land Rules, 1968 17. No legal practitioner to appear. - No legal practitioner should appear, plead or act, on behalf of any party in the proceedings under these rules
