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State of Jammu-Kashmir - Section

Section 62 in The Constitution of Jammu and Kashmir

62. Salaries and allowances of the Speaker and Deputy Speaker and the Chairman and Deputy Chairman.

- There shall be paid to the Speaker and the Deputy Speaker of the Legislative Assembly and to the Chairman and the Deputy Chairman of the Legislative Council, such salaries and allowances as may be respectively fixed by Legislature by law and, until provision in that behalf is so made, such salaries and allowances as are specified in the Third Schedule.