Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(a) in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Act, 1979 (a)appoint such persons, being officers of Government, as it thinks fit to be licensing officers for the purposes of this Chapter; and
