Allahabad High Court
The Estate Of Late Bimal Kumar Neogy vs Krishna Mohan on 3 August, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- TESTAMENTARY CASES No. - 44 of 2009 Petitioner :- In The Matter Of : The Estate Of Late Bimal Kumar Neogy Petitioner Counsel :- Vipin Sinha Respondent Counsel :- Krishna Mohan Hon'ble Prakash Krishna,J.
Since the matter is being contested, office is directed to register the petition as a suit and allot a regular number. The matter has been released.
Let it be listed before the appropriate Bench, if necessary, after obtaining nomination from the Hon'ble The Chief Justice. Order Date :- 3.8.2010 Sandeep