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Allahabad High Court

The Estate Of Late Bimal Kumar Neogy vs Krishna Mohan on 3 August, 2010

Author: Prakash Krishna

Bench: Prakash Krishna

Court No. - 6

Case :- TESTAMENTARY CASES No. - 44 of 2009

Petitioner :- In The Matter Of : The Estate Of Late Bimal Kumar Neogy
Petitioner Counsel :- Vipin Sinha
Respondent Counsel :- Krishna Mohan

Hon'ble Prakash Krishna,J.

Since the matter is being contested, office is directed to register the petition as a suit and allot a regular number. The matter has been released.

Let it be listed before the appropriate Bench, if necessary, after obtaining nomination from the Hon'ble The Chief Justice. Order Date :- 3.8.2010 Sandeep