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Allahabad High Court

State Of U.P. vs Dukhi & Another on 19 January, 2010

Author: Bala Krishna Narayana

Bench: Bala Krishna Narayana

Court No. - 40

Case :- WRIT - C No. - 39420 of 1996
Petitioner :- State Of U.P.
Respondent :- Dukhi & Another

Petitioner Counsel :- S.C.
Respondent Counsel :- S.C.

Hon'ble Bala Krishna Narayana,J.

Learned Standing counsel prays for and is allowed two weeks time for taking instructions in this matter. List in the week commencing 8.2.2010. Order Date :- 19.1.2010 R.C.