Allahabad High Court
State Of U.P. vs Dukhi & Another on 19 January, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 40 Case :- WRIT - C No. - 39420 of 1996 Petitioner :- State Of U.P. Respondent :- Dukhi & Another Petitioner Counsel :- S.C. Respondent Counsel :- S.C. Hon'ble Bala Krishna Narayana,J.
Learned Standing counsel prays for and is allowed two weeks time for taking instructions in this matter. List in the week commencing 8.2.2010. Order Date :- 19.1.2010 R.C.