Section 7(h) in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975
(h)planting and maintaining such number of trees as it considers necessary, according to the prescribed standards, [along the roads] [These words were substituted for the words 'on roads' by Maharashtra 7 of 1996, section 8(f).] in public parks and gardens and on banks of rivers or lakes or [sea shores, on hills, open spaces or public places;] [These words were substituted for the words 'sea shores' by Maharashtra 3 of 1977, section 3(c).]
