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[Cites 0, Cited by 0] [Section 73A(7)] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(7)(i) in The M.P. Factories Rules, 1962

(i)all ventilating fans and circulating fans whose failure would adversely effect the ventilation rate or flow pattern, are in operation before any mechanical conveyor that may be provided for feeding the articles or substances to be processed in the oven or drier is put into operation;