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State of Assam - Section

Section 24 in Assam Opium Rules

24. Prohibition of sales except for cash.

- No licensed vendor shall sell excise opium on credit or receive any pledge for payment of the price thereof or anything but money in exchange thereof. He is also prohibited from making free gifts of excise opium.Sale proceeds how to be kept. - He shall keep the sale- proceeds of opium in tact in a cash box maintained in the shop for the purpose and shall not remove the cash until each day's sales are closed.