Section 14 in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974
14. Acknowledgement of complaint.
- After any complaint is registered, the registering authority or any other officer empowered in that behalf by the Registrar, shall send to the complainant an acknowledgement of the complaint in the form prescribed in Schedule 'C', informing him that his complaint is registered and giving him the number of his complaint.
