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[Cites 2, Cited by 2]

Karnataka High Court

M/S Associated Mining Co vs The Addl Director Of Mines & Geology on 15 July, 2009

Author: V.G.Sabhahit

Bench: V.G.Sabhahit

IN THE HIGH COURT OF KARHATAKA AT BANGALORE

DATED THIS THE 15TH DAY or JULY, 2009 
PRESEKT "   M

THE HOWBLE um. ZP.D. D ,   &  

AND

HE HOIPBLE nm.JUsr1cEv,G.%$Anr:;;, 1mA% , . " 

Writ Petition No.   
Writ petition No. 31670j3_(}03_ lflrfiwfl-SI}

Writ Petition Ho. gaaas   %  

Between:    _  '

M / 3 Associated M'i1"i:i:).g rcrompany, I

No.xvm/35;       

Pa1vatl1inagar;..Be»flary 583 ,.1'@;3 '

Represented by its Dircctbr 

Spat. I<LM;P"arvatha"mma

W/0_Iate._SI'i_K.f~2udraia'i1*"""

Agcd about  ycéars, r/o Bellary ..Pctitioner

 j (By  Advocate)

4: =1'. Thcé fxdditional Director of Mines & Geatalog,
 "=Deparin_u:§1t ofMi3:1cs and Geology
'-  Bhavan, Race Course Road,
* isangaiore 560 001

  The Deputy Director 01" Mines & Ge-clogr
 Vjbcpartment of Mines and Geologr

Hospet, Bellaxy district

 



3. Conservator of Fonests
Bellary circle,

Near Maruthi talkics,
Bellary 583 I01

4. The Deputy Conservator of Forests'---o   A  '
Bollaxy division, Bellmy 583 101 '  '

5. The Assistant Conservator of E"orcsts  
Bellaly division, Ballary 583 101 ' 

6. M/sA.M.Mi:nera1s,

No.4/269, Patel Road

Hospet 583 201 "    

Bellary district    "v_.,';R'e'spondcnts

(Sri Basavaraj    for R1 to R5
Sri K.Shas11i1di?an_::S~}j1et'ty,  for R6)

Writ   Articles 226 & 227 of the
Constitution *of" Indizgr  to quash the vefificafion of
bouI1daI'i¢s_v aI'1L(i'~ j'oi11t--_ Ahirspéction report dated 12.7.2006
  R1 to R5 Vida Annexure--L and all
  thereto etc. ,

 writrpe9__gi_giu:;o*rz§o;3167012003

V ---

é  E-.!j*s' M_.Mir:oraIs,
  269, Patc1Nagar
 Ho-3;_p¥'e.t 583 201, by its partner, '
Mrmoilammacd Kasim ...PCtii;iOI}.¢I"

  K.Shashik:ira11 Shetty, Advocate)



And:

1. The State of Karnataka,

represented by its Secretary

Department of Mines (SSE 8:. Textiles)    _
Department of Commerce and Ixxdusuies ' '  
M S Building, Bangalore 560 001 "  '

2. The Director of Mines & Geology';
Department of Mines and Geology V' 
Khanijha Bhavan, Race Course Roa_d'f._ 
Bangalore 560 O0 1 V'  A 

3. Deputy Director of Mines 8; Geology   
College road,   " 1  I
HOSP" 533 201,     
Bellary district    ~ ' ,   .

4. Principal    or Fomsts
Aranya Bha;sraI1_, __ -- I
Bangalore 569 003 _    _.

5. Conservator 'of-.Foreets AA S * 
Near Talkiee  V
     x  ..... 

6.   of Forests

 . V Bellafyt S11?)-divieioi§,""Radio Park
   

 «Range Foreet Ofiicer,
 4:  'mink, Sandra'
 '--Be~11a'I'y=   : Respondents

. Kareddy, Principal Govt Advocate for R. I~R.7) Writ petition filed under Articles 226 & 227 of the ' Constitution of India pragdng to quash the joint survey dated 7.8.2008 conducted by the respondents at Annexure-A and 5 determine the boundary as well as the bufier zone, if any, in the presence of both the petitioners, Comptroller of Indian Bureau of Mines, Bangalore and the nominee not below the rank of Deputy Director nominated by the Director: '~ Survey of India, and pass appropriate orders in accordance with law.

3. Writ petitions are accordir1g1§1diépoeeii~oVf1 Chiei Tustice Sd/-L Iudge e ~ pp p pp Vs', / NO % poem heist --- YES mo