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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Chattisgarh - Subsection

Section 97(2) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(2)The State Government may direct Panchayat lo adopt a model bye-law after modifying the same to suit the local conditions.