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[Cites 7, Cited by 1]

Karnataka High Court

State Of Karnataka vs Roopesh Nayakanna Naik on 9 March, 2011

Bench: Subhash B Adi, N.Ananda

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5%»? ef LPC. As Acamsseti N33 was E':bSx'>{V'I'i;3i"i{%;i,.:1f}.g, ¢§as.é_: '§,-*a.$ isp§it up as against Accused 1310.3' .V[}'1_1.VI:T§.f:f§'g".'f}'13f_j'.g;fC¥é5i17S§"Q§"' tyiaé, Accuseci 390.8 died» The case: Séiooci a?:=V.€1~t.e=,t§§= in $9 fE1 §'va§:v>.:'-§{iC'i.iSE{i NGAS iS ca:1ce:r:€ciQ }%cC<>1°*d%[nVgE;%;%-,..§%;«:TC"1;:.§é€§. ficsg. E, 2,, 4 ii} 7 and 9 have fiieci {he ahztrxre 9L'pp::*a._E 2i3_zig;a§;::;:é§-§E1eir c0n.vic':.:'.en.5 The»s{a,sé'ef the @'f{}$€CI.£i§Qf} is; that Accuseé Na: 1 2 313$. 5 8$'€?"fi'1Z*Z':VE~3'5'2VI1$. (}{§'{§€é€*E.S€3€i xiiétcugeii. $50.8» ;5::::Cu_s€:'é:§ NQK3 ES the? driver 'gf'--..:E.'.2é' i_:*§:::':é§ {owned 33;; :§.a::€aSe<i §':<:<t'u$e<§ l'\1£;.8";a '7T;'5§.<:a:::;:ge§2 N'a.4i%"_ié'%.he sarvania f':C{?'E£SeE'.€§ ;"~I&é is 3. reiaéixze of ; 2£.§{VT'éf",:.iV;A;3:,§":?§. §%st:c1:s3s3<.'§ Ne'? ii; tbs Fa:*<":.ha§<:':e.: :35 E..,=s1;s<;m*; E:§3m§:»E§% azsf Wi'§'a,'s,'::§2;9"j:»?zé:%;.=.§. %;fl§.agsé '%&7§§i.h§.fl fiat: Eémém <3? §~;2§§<:a'%é §3:>Ei<:§: $%.a'ié§::;r':, %:fi"' AccL:sed N09 is wife of accuseci Ne.'}'. z'~a<rc'1;sec§ No.8 wag an elc§€z'Ej.; EJSFSGQ and Eaaderr in the véilage and 1,1369% ts res0Ef»--"'i€:._I:he désj::>Ls_*{.€s 21::z1a::gst' the viilagezgi PREJQE 'farmed an rF3}"§j'sb"")fi'V§'«Z7%:>:'!~I?i,{3*'?I?? {Samgha} ca1.Eed as Duzga iaxzni Yuxraka Szrmgha f{.?§~gilt?'*?.%-f53,'é£"%_':

{if the viiiagers. A£:{:u.sed 350.5% was ap§i>6$i:':gt.Z::e? _:§i";_f:*:i.;»;i"§€'>;: ' Qt'; Sangha as it may' affect h§$ reputation aréd the 1ea:ie;;z'si1.ip i:;a_'.'tb é~. village, P.,W.1 and other I:'R8mb€rS 'i.i_S;i3C§ '§%('L%'V;ifVGfi_V6}"
meeting of ihe Sangha. in Dev.£"':'e*r§_:'p§é;L._.
4, On 21.19. 1998, at abei,%:f'5{'Qé1" aiong with Qthers, xvezét {U jLaXm.i>D€~x-'§ i:é3mp}\<3;.':§::~«.{J%iije:j '§{')ajh0}d a meefing ix} éiscuss the 'E§'§€}«" foam? the 'éampfie Eeatked, the}; :?;reri'§"_i:<3f }§_§:fi'use(i 30.7 ':9 Ewing {he ice}: however, }%.c<:1;sé'~:%__' :_"=§?;*1';j1s'a:>,«:':;,;t"_.'LV3;{) géxsa the key and insteaai he :a.~='€r:t to "1';{}§LES{% <;??__§3*;§1c1,:$'?3x:E. ?*~E0.8-E'~Eaya§<a§2r:a. Ha»-*:%mg geasw fa1";=.€::9"E.";--2$ h::vLi$é>,";:*:f ;5%.§cuSa5QNG.8, E36 came gut alceng with Aaiczgsécé N<}..VE';.t2»,= 9; Aitcusezi Eiefi arvezs hsidéng as siasaéie . x_b%.,1.{:E<:«:%'z';*A '3T"§s[1<;;f}'" '£55223 hgiding a S.E4%{--;'§{¢ AH 3326 acczzgad i_{f2"§§'.7£°i.e'§ i>"§,1§ é§'s2j«gé;.*:gg 'fiat :':%:<:*,;s :a.=*:}Lz_E{.% fzzzésh E3fi}£,E E%.§'%€§ <:fha:--%:"s saying " {}:"e3.g2:»1 §f:a<:§':Cé."":.u eigiiis? ."E§iZf.§T:EE1'EE.£'§ZE.'i& kiéake X"

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E1. and. aihers. He wenéi E0 the hiyspital and reaftarcieci the sta§.emcf3m:s af §3.'v'=!,;"E: ta 8, 1.8 mad E2, 2"eCo1"d.ed fL1rI;ihe:' st.a€.;%i:1ez:t sf ?.WcE. €iZ"§{?§ zzrrssgted Acztazseai E is 4 ami zzfmr ir:i'_e;.:f:oga:.%"¢:é';V. 1:§":e}»" wen? §3'i"Q("§"LiC',E'{i 'i>ef0:*{--> ?.E"i€? JE\/'£P'C-E.L Efieigaum a:'i§i::"é%i:;Vei%1;§.éa.i...:

ta judicéai <:u.s«:#{0d}:, E3. Thereafter? P.Wfi9 took up fijfthfif'Vi§f}.'¢'@§3iZigaTi'€'t£""3 s§eC{;r é'ei amused n<}..E.; recorded his af0§unta1fi§*L»3é2;temefii.A43-2 :;é$r :Ex,P.Z24, secured {W9 pemc.'nas., SEEZEIS '§'g"§{N},.'}§~g1<§.I1, '?X{'§'Q§:}.3-§}EEi8fi.€ bucket under E;s:,P.4» He recfirded f1i'r'7€E':é:%V i?>taf;ev§%1¢}%if:€_.-'--~0§ Pfifif?' and P¢W.& seized {Q §u;§f:ie':*v Y€C€?iE'®C§ injury <:e::'t%f':Ec:a:'€~ :3§,Nag:;§Lpfgsfe;:,_Vas'":pa:.4EZx;?. :72 received exiraci. of hc:uS€ :,')I."O§3€fE"i'j._-' as E3X,P.2:"E'§;«.35;-=::g:§;3,{§..~Certificate sf Pzwgé as ye? ?§>r;;.P,1':"5, sgsized 'E'§§?"£T: 1*é::*€ C_a:"é-?§.dg'es anti an empty aartyifiga '§P2a>ft' axram: r9du.$::edx'b'§: G§1€%"'E3{cESEi?.v'é1?}f8.§Z)E'1VLE Naik, ':.3mf.§f:e:=:;" sf Accuaed V. _ , __ .. ..... .. 17 N':3,'$_ s2,s'«.f»fZx£§s.n_13"~--;3,n=:E 14% R€{:€:"£2;e::§ W{3i,2zz.ci :::€::"%;'§fE,cz::<% 9:"
"§"'am.m;sn;m{:2: E£x,P.E4. Seizééd SEX ar§%.<:~Eé:s;; seéni K; X ';%%angaE{>r{.a_ fer, .{7E°i:'§"3TE;1'%.i{iE§ €X2::ména%'é9:'2 :h.:°:}ugEr3 E~."3f'»;F'Jfié and six :>.::f'{.:'1;:E£=:«; aa.reér:'% :»;:a2~m, is <:'%':<:*:r:':é{7;:%.E <2§:am§:2af1?:'}3": i.§"EE{,§?:?§' V "~i§fs:2:::«:{§ {)é:'EE°EIi.§'E€€:'E&?°3 G? F"fE3;';5 ;,a;.::§ E§%:<%:::":e:ppa :a»~'€%:":~": gé;
3 secured as get" EEZXPDS and EC? :espec'£'ive§j;_, A130 cgfieated the death certificate Q3" Accused. No.8 as pa? §;:<:,P,;?,37, CampEet.§;"c§€h€ izzveszigatiarx. azzd flied charge sézeei far 3:216 gffsmffi ;;;§';2i:éE:é1Vb;§'G Lmder Se<:*a.im: 'E43? 14"?' 149 EPCK 6:
feliovving chargeg.
"That yea accused n{3.,'E"""s:::,>s _'i3? '€31: 7;1"""V5u'§if;"'v4C3f October 1999 9:: abeut "'3'$j;;;t:é;A;5<.a:ti viiiage within Kakéé RS, 22m:§,ts:'_V:;e;~¢giV' ;:1:iE%:1é'::%£::::*;<: of an ugzfiawful asse:m"t'Ey; _'--th€:_c0m--i:fio:1 d'bj'B:::__§§f whi{:}1 was: ms comfnitV€fi.§iz:S :::t;s13§ié:s.'£§'§. _.C.'xRf,.8Wén£3 iéawppa Saba; Kamma.i?_a:nd is; %:'£§i1;2S£%'.i_.i:ijz;f'§%3$ :9 CWS 8 '£0 1:? and titemby <:éfn§_.rn%.f§i:é:iL_ an "o£:€%:n.ce pu:2is%:3b§a ':gjS 2.43 ';:";'w iZ§Ea:i,,E=5'§§ C ;:.i::.& xx::3i}:é1"1 i}ii='f gtugmzanzte Q? ~ me of ;sessi.e:<:?;s';"

'VV'§'E§22.'g: js:;5'z;:éatcuged N05' 1 tr; 9 0:": the afaresaéd dé:::é,"iémé piacts 'ix-*fi'hiz: §>{.a.ka':é RS. Eim'E'{.$ :,x::?::"°e. . me?:'i?3€r':éA :31?' 'fin uniazarfué assemiflfg f£zf1 pg':-:;$e:*;'c1,:'?(.é@:/1 :3?' ' i.§";6V_€a%§zV:'%é0:: aiyjacé 0'? S?.;&=:i'§"; a.$s=?:':";E}§§,«; zzameijg 'EC:

{E15 .'EI'§i;E2'"{§i§':§'° E<(;rc:%.§'é5§::ps.=:; amé 'ii: <:21z;§s~:{--% gimp??? ' ggajgé gré€ar{2:.,s.E; him: is {SW53 5% Ea} E?' €IT:€}§?E'§'{'§ii1'"E.§"f'{§ 23:2 aw» ]A\ , E48, 3:24, 3:25, 39?' and 2%'-%"' The Trial Cour: on securing €hé' a3'»;-:.céi3ed,".fra.§n«eCi, 'ghé'V. Wm \L M £2 effesce csf rioting a:rm.ee:i wit}: a stick acizfi :--,'an.{i a gun somethizag whic}: used as 21 waapsn sf offence was_.._ éikely 'ac: Gauge the dtiezih of Kareppa and ih€r€?:.}? '-.._T Csmmfiied an affencfi purgishable :1/$ 148 §°;'zx§";':3';»:;%:tu;..__ ' T' 149 of éhe {PC arfzd. wi{'mIn 'zha €€3gm'z21z:ce C0121": sf Sess1§<3ns* -
3. That you accrzwed N03. Ti :0 E75 <):: 1he a'f0i**<==_:§ai<i date, time and place w3?thé::.»§{a__kaf[§. 1im§.t'S"jWe_:e members sf an uiziaxx-?i'uE asse.ii*:1:}}§-'» in pfi3~S\éC'E3€§O:*;:';4G}{F CQEEEIIIOEE object sf Sufi; a$$téI';':. E§:i5? '<:Qmrfi€fi5d«fin effence sf flaring Eyeing '"2;%§f:i€€i.L1aF?ii%.11 Vacid and a gar: ems}. :ro§.unta;é§%},7 CE11;£SV(3:€.f'§-h'1;fi;?; and 15 to E7 anti CW§.v3'®«._iaj1{i thTé%éé_":3}5_ggfirmmiitstzi an s:,>f:"ence:V'§aui§§si:%;b1e7;;f3':a«:é_2:; ;«1_!,xw Seg~:, :49 of EPC am:
withézz the 'C.;(}gvEé3§.ZV8;§'.%;5(:E'. 7:;v§_.':Et§<"{Ze3u3*€. of Seaséana. <13». 'E":'aa';'. };£,2:,L aa';:{:.::e%;,'§ W353; 1 'E0 9 033 {ha aferesaié €§.até';~3'.::i::_.é.'<: 3:26 "§;'2'Ea;:_s:%_'.%:2r§§;§*:i:'1 K3}-{ti RS, Eimim were 1"E"';'=I:'§':}1'b<'ET1T'E§w'{}§i§§§i'év 'u:'*:Eav.=-'€1:;E a1SS<?Ir{E>1}; in }}E'{}Sti?{?i;1§§QE'§ G'? A%.h<a._T-::a:::,Vf:2:::é; f{2?.:€§e<,tz: <:;sf zsuch agsemixfggg {:3mm7E?::e:3: réviéng 2i:*m€f<_2*éI:2j'f:'% €3a€*£E§_{fif»-' :.%'€%::1§§:s:1:; Eééze $'EJ§={?3~{§ 2§<:'%.<:§ ] am? a gé,m émd %;@EL2.n.::ar§Ej}; <fa::;::;<--:<§ gritrazazza hzmi. '£10 ,C'?x«".€,.__ 8? E? .¢::":=:i. 3.3 $9 3'? ami f§";&?§€%?}§}' <:<2mm.§.:.%':.«e<§ T ;::a:«; «sfzfliéf-:'1{:*<-2 ;::Lmi$hz2E:2§5% L3,/55$ *:'__x'v; E§»i:',C. E45} 9%' EEK: " .:«:%;:':}<.§ zaréfiizz ihe C€}§§3"i§Zé.'~i.E2{'.'.€E 2:3? 215%? {;i{}'§.,::r": £5 E§23:;s;§<ms«;¢ 5; W13: }:<,>u. a<:cu.sec:i Nos. 1 to 9 on the afore3sa§{i._"',_ date, ti.I}".1€ and pIaC{~t- ';X'§T'§EiT1 §{a.kE,§ RS, 1i.mi't.s ;':A;-x:>:.gf;:...__L' members Gf an 'uzzéawfui assembly in pmsecL:'fE..é_o::v jaaé. " ihe cxammcn {}bjé?CTi G? s~;u.<:h a3sem.E>%§*,...c0m'mi::.édI,gm' V ' 0ffe*:':ce of ri.e:2ting being armeci w§1:§*:'»..5s:*ziz;1<;:'%;,--:' actid 'arid; guy: and yea v<>Eum.ari§y %:'hr_<:w thfi; 'acid jJ:éA.f{h%3 person Qf CW8 8, 9, EU, 12, §.3=--.§;fE.'i~C§ 14. ' int.enti0n ant} under such ci1*cVa2--m.s€_ai'1<:§es, %:h;e:.v*:.,:£f"T_,v"bj»; that act, }"€%L§ had ca'L:Is_éLi_ {'1-1€2'l3'i:"vdi€€Ei§'h;*}{Q¥.3 avsuié. have been Uuiltv sf mu:°é;e.r and iiF§a{W§,?'o._zii Caused 2:: .. . --. . «._ hurt anti 1:%;.a«:'«A«_Vthe;"é3b};. ,€::0n.1":i':v§%:'a.;e;c§. fan Gffezzctze punishabie f~T49 'af' {PC ané withiza the szzsgr: izanc;e!'@f1'Vj:he €30-u3E't c:;--f safionse 2%. f?§TVia§E"f;,~f'0E3; §i(VTi?.fl:,E5$fi?'?£'§E'§§'aC}:€§";',1. E0 9 on the: aferesaié date: EimeV"'a1*1+;i pv1;:cé:.:m'.:E_;;Vin Kakti 333$; Eémifs were :1":::~:':';1'i;;&';:':§ :9'? 'cifi£.'» ;'1;::iEavs,-=:":,2': asgsembiy in §§:"{}S€{';L;i'§§iQ3§1. 0;? "=i:E"1«5*"::0i'zrE.;"2;;o;.': A.@bjec1;.Vb'f"3u{:h aagembéjg camm.%.tt;ec§ the Gfférnce 'r§§G%.ifig_e:n{§ iz7;£.:é11"{.%9naH§.=* ms-;'u§'{ed Cfififa 5% :0 3' "E7? "E;§7V«a%;§'u§§'§z}§;';;th€m E12}: Saying §'»€ak§;aEar:3<ifi;z Urag §~~§€<:§'2.hag{2*:§?5::§d amfh. mf<>v:::>::;até<>n 's:2;0%..,:E{3; §.ta':,::3é? §E':€% V'-Said pézsézz {:0 Em:>23E<: the pzfifilés §3e:?::1<:<% 23235} 'E§:e:t'eE3§2' fje::<r;sVn41Li;<2.Aé'z§s%e:§ an :>fi':3:1<:<% p'u::é:;h23E}E{% z;zfE%?s 504» 1122.: S35; _ §¢'i?}b€:5¥f EEEEC 2m{§° '&%"iE,:%1i§'E Eize ttggnigiaizcm <55 333$: {:{3%.,1§"{ cf = .5f§%~",::E3S§i€}i'.E.:E§=fi __[g:1§%?.;;*2i'.:;i?za'E:zE{% :;:%:i.éi.i%r $§é=<?é'i@:: @433 2'€%a<§ '=:»:%§E"; 2.4% of E§3*{f.L éjzflé? *=;£:.§3,:¥' 1:02' E1 { 3&3.'<>§.§°:?>:isf%3~..§3:zs:is;§:a%:>E€? 'a,::m=&%r.° S{"'{.f§i'§{}E'E $.48 §."€.*Ei.{i§ 223;? 'E'. 6311 piéadirzgg 110% g'L1iI:j; b}; the €i{TC%.iS€d, éhfiy were -«_:iV:Zx%?f<fE_fi'<:1§' %Th€= charges frafiiafisti' agaiiéat igham. W26 pmséiatutisié §fLf1:"SLE_§mQ:§h3§fi' ' its 5:23:-:65 lead the. ma} €?"'v'id€}'EC.€ {sf Pffif.E.~i:=::.§?.W.'19% g::{:' ET'iV'V}{c"?.1."'.§:<§,€€:,V Ex.Pal '£0 EXDPEZQ anei pmdamed ['\z'L€3, 1 E9 gs': marL<:ed EX{D,}~8. portion in *&E:¢""g€;.at.er.:i:%1i'1t.V Qfwzfiade " before the poiice, _ _ H 8, '?he Trial Court after b_}:'V§'Ee_'£rzi§3Augz1ed judgment? a<:qui'Et.@d the accuSed_$.i§z., A{é.r72.fi_sz9.:Q~._E§;_2; 445 %.(3 _"*?"'an€."E LC} fa? tha Qffence _punishab}@ ?;.m<;§L{:'1"_ 3.E"C'fii':_}".1: 3Q_7w.F;fK;""§.'49 EPC, H®*:Arg,".'x/'<i'2f"', cenxréctezi aCé}1S€d §ui§}t"~".:E<:§%V'§1§}f€v:':§Viiaa__p2_2:1ishabEe uffg E43 rfw E49, E48 WW 1495; ._3:34- ;~,:w :49 384 :*;'''w E49, Convicted and Séf:?_.§?:"1€§{.5 3§;*,€?;§:'$§(E news. L23 4» ta 2?' 59.63:}: fez' a psréggd aims Vj,?A€.:%.1*'$ f<§:**"--th§§___Qff@nC:=: ;;um;sha:3:s L: 325 :~;'y«; 3.49 Eéiigéig 2<}%th_'vLu:'§gQ'%;f;.:;.{s:A'ézzzprissnmfinz €91: 23 gmyéad Q? 3 }»'"é?EZFS {M an ::>'E§en::':3 '£"€'€i€Z§, 17415} G? aha? WC. The é?s{T{T'"2.,ESE':(§ $e'§:€%.%§1c$§i' §f<';§9 2:: §3eri<;:§ sf z:.:-m m<>r:'::h3 5%? sffencre E§i%e;t§:::>:r1 34%?' ._gj.a:4";--g?a;-§;:;}: <:%;s-- 8 1:3, {>f1PC? {W0 jw:-3&3 for Gffe1i1<?e pLmi_S?:a't3§iE% under Se{tti.0n 324 reaai "QR-"'i;'Ei'}. 14% 0'? EPC and six mC>m':..'hS régamus imprisonment f¥.:1};<°_a1': efffincs puzmisézaééie zfizdgez' Se<tt.1'«::=r; F385; zesaii w£t'h E49 L-égzzétix orciereé that 23$} the sentence sham run cenjcurzeiéfl}? égacif fhsaf ' ae:cus:3t<:i vv6re:~3 gm-'92"; {ha benefit' af Set :5? 'L23:é§3:V4.S@:c,?--é,§§'r:./Q8" 057 CLRC,
9., We have heard {he E€afIEé{§_:.V'§§C§{§i'C§if§E3:3;§"--Stags? Pu¥:>1%.<:
Prosecutor for the State and §.h~.r.=;_ 7:€%E{i;1Q'2"€§'€f7E"-'4:§a;?1iii.S,:3§ fafvfhév accused £2": the Connected appeai.
ES; Ffom 8.1'E':O1'1gS§ ?;1f'i§~'»E'§-'§.YTE3§SS§€3E§V.€XéIfl§i1E'{§~~%3y' the prosecution, P'3}s/'3} and PW_s~;£§l ?>';>:'E_"I:"n'_."';,"::;'1v"_"¥j3'.,'i;ff'{"f,'§. wii,nes3eS. .P's_?%f~§.=€~ is the é)0Cf.C3I3' whee §I';€'3f:%${§ igsued wozmd Certificate. §3'gf§?'f 17~ SF?/§':§::}.~'§I1'?%:s}')€,?%f?.é;i'*.%};v€§VV'E>3'e§%ft€? and ENWWETQ, who int-'6s;§§ga*:.€{i the V. 2%: '§'hé-;e_vici€::i';:.§: ':::}f'?E?s£'$.§ 331:3 5 its ':8 £3 <:<>§::$i:«::e::: 5:3 regazfizfi 713:9 £3.25 9%-'ef*: a{': *g 3§£§&%gs.%::§ agaézzgt ac<:'usa{i Nag, E? 'I? and 8" E3":}~5wE in
4. .':§i:«; ési-fj§{>i'<?;:.§_:e E72733 siateai %;Taa€. £1?" f:T£b{}%,E"§'. {'L{§{} pm» 022 E E 5 E{§__f '£*%*'38, E3? E4 anéi E8 Eéaafi ';';&i%:: H': Laxézni $3 'temple $0 Canciutt 3; mee§':.i:r:g. Th€':v'" {Quasi Ejhe 'iempie was lacked a.nd they wen? to the h0z;1.se sf accuseé NGK7 ta get zh{%'"'*-Rey, ;'3§.CC'dSeE'f{.§ NGX? If"Efi,'ES€?£i '£0 ligand. eve; {E16 key', 2i{?C'12S€?{3z'V.Ni}'»r?V"s>E?'§'E"iV'L. {G hause of accuseci NGXS, Aetatigzsed No.8 aiozzg 'X-'f§'£%.{::.i;§.$-?<€f:*i." ' Nstssi, 2, 5, "Z?" and 9 cams amt sf {E16 Eicavfise.' .017 a<t:.::;_éei:r:§_§'0}8f?

Accused Na} was having a bucke; ACC'1J§::='s.e{§--_E'€0.7' '»?2'~'_3Y$'vh:::vé;i1g'vaV' stick and the zrflher accused abz1$et§Z"L«L:f;;§;ri 3?.1_1xst;ig$1:'»?r§V; we 'mil finish. ?W---1 and otE':e1'"s.V "';~"~,.g:<t'£.;1.;"§Vz:'§{§' 7'2'"m:1:3$au'E«féVii "fie PW--§ with stick on {has iefi shoulcieflflé was having acié in a, huakei, E4 and others which £613 01': P"\?«J"%i'I; vcrithars who sustained §':'§'}:Li1"§<E'S.' Acéi'f.2se_{§.A stanaiizag an the first floor sf the hi3 §:01,1sé; fi:%*ecA:i "as 2;: :'&S'L;1': Sf which CW»15 Neegawwa, _<:;:fazw:':;. _§:ag;ag;g--a,"~~-'{:xvw3'? Fééngappa and éjvmz $§.7&i*:'£5i6?p§3'§ :';<%'é.%é%§21%:353{i' bU}.§.E%'?£' énjuzies, JKEE the ii':j'LiY€€.§ were a<if:i:_§:te:§'--»§.VG Eiaggsitai where s;':a€.€m€:rm. cf Ejlfiiwi V633 3*'z?:*:{:<31:°€i%'c:*5:'E"-}_."g'_*;t~i '?fa.~:id he :'egisz.ere:E {E26 <:0::;g3E:_:::in.% in {Emma 2?;3;'9;3f _'§5*':§;.'; T::§ m{:z%< up §m~:_:2e: ir:vé3:3::ég2:§,is:>:2 am: $23.52;:

" -é,;frfa€€é::. "

, 1 his became '%)iaa::§<:ish in c:cs§.::,sL:r axtlci iS$:;:.ed *<,»=..*e:,:nd ceriificazte as per Ei:s:.P~8. He hag staizeci that the izzjuries suffered by §3RZ\f*-.5 is gzievous iza ;:;a::m*e, Me aéso s;t:a€:€<i tha': PW~'? §1;':ffs::"e<§§§E;§;i':9§='VT:§:3. accomzi G? the gun shot. The éoctar has states:§« _ '%.%:.a:.. s1,:ffe3;e& 6'?-IE: burn inguzjv. PW~E: has $:;2;f§éfed &_ :e_ :§'{§_'?*2; injury Accordingly, he éssueé the wa%;:;3£i;--_::e:"tif§'c21t'e::,s«.a's, 'p.e:*'. EXSP» M» and ?--':5, Tfie *wou.m§. Cért.§§E'€3§€S;V.iS-Sfiifléi ¥ in reaped of PVV/S~ Ti. and 5 to v1"Q.dG ;':'ii:¥1:.'A.;§i::«:'§f;isyi.._a1r1y«'«iif1§'u:a'*§ said to have? been cauaeci bjy aSsaz,1'1<":HA $0 abrasion :33' contusion. PW--1¢% . ;::{:3:Vi:f;.t:?<:ii; g'V;;2%p'z' "§gi;§ur34' and bufleé. ini 11?)'.

N0 corrs§§SV;:){i7_§.?3V££§A:':"151';i§.__ {ha doctor as agaénsi agseigzit. N031 Asa far as; ihe bufleé injury is:;_<:¥:3Ce:%n§{3; §--i'b "%eC0rd that: &€jTCE,ES€{§; No.8 died durézzg f,heV_cv@urs é~~ ;:f{_§' %;';r;%g~t'e%§§':v_§gV3:'iéVat1( '?%:a case againsi. acczzseii D€}3';8«_vhasV_': a'j:§ate§§;'«..§r£§§r;c€§ this a:;j3pe:af: is 01.1%: against A}, §5'r{3m {he ewficienatéé (sf? §3'».7i.:'°~T_ §3§3JS,5 is 18? ii is {iE<§a;;%' :"E;%ZV€ij;5AV.>'.'§7i€:é§r€ 31,"zf§€3":-ed file 1?nj'uz"%€:$, i:'b;€}»' naiurai ""*%;%:=§;'i:'1€;*'s3::%:*:'a__.' '.I'§r1€3:°a;=r 'éé--§ 1"',:{}E.h§E"§g £23 {§§§E3£%"E%£:*a,-rs f.§:<?i2f' €33-"."£{.i€fE'T§.C€« _ _T«T'F~.:}";§§3i_::g %%§'",§E":'iij.'€f€§ in iheiz' {?1f'SS§%>€i?"§{E1fZ"1§}'2£':§i'§G§'f:, E >.§%J%g ' __}%':T%:4n2r::é%:. Cisgmairz f:§u?t.ir:€:raw:t<% Qf ?E':'3i:r" czémmmz :3? ;}m§;€r<:mi,é<;#r1 {fie E303" am: as 3"?' had gone iii: £116 $301,139 of acmzseci 1'€'<>f§". §3Vv"--'E and Ofh€§"S fallawed PW? 'i.@war(is the hause 0? aceztuged E\3<:.=.8 an[c§*--.:he §.1'.'1C'§{'§€f1'1'{ task péaitsr new the E1€;':;3_$e of the azcatagseé _;1"x§.Q;S.,"L-'EhVé_ evis:.ic--:-nee of PW--§, .E3W~:":§ ':0 §3'Vsf~E€} (Ea: EEG? en-'en sugga:.s§'{}:'::a.i. ':T1*:<::=--.T K ' accused had formed :;m1awfL:.3 aSS€Z1T?_.b1}'Hi'G,_'pI"0IS€:{;"LE"E€?, fi"£Etif Common object of asgauhfing §.heT.accuS:::{?.'--._In 9tL:,r.;§'§r€}:n'=--'t'Ei..eV' :e1ati<:):r: between 'the aaécused and t§:'@:§:f";1re$;3*n:cé§ kt. of accuged N058 is natural, a$~..,_:«;ccz'::'Sé'§€' 2 .5'-kid are the Sons of a«;éCU.$e:§ N08, ::V?iS',.',:§l"'1'.A";i?":'V.v E;iV€I" sf tracmr awzéed by accused accégzsefii:fie:4«:'§%é:j_'~ih§§efvanE sf accused No.83 a<:{:'1,:s€ci "'57?.;r§1ai%;j;-x}_é'_; N62,'? héid gene :0 hziause Sf acC;§:_s€:i P1JJ-- 1 and atizers cams and den/zaniied; k€'.}" Q}f 'E§"7:€'E"€fi'§}i%EE..é;§'E§'§%CC%.JSE}d N99 is the moiher of accused NQIE7. Tifiiéf E.3{?"€e:3.€%'.:1::é%-Gféicauségi E'~§0$.l 3:9 6 in {$36 }T};O'LiS€ Sf"'fiC.{jj.,1.8Eu@;"~N§}¥,..V:8 is; n§:§€§V':;2;:3-:A:éa,i':,;rai, .E?@ir1g 39:13? sawants and reia?3§:r<%V:V:'§=:e},»' .vgf€::<€«.;§f <>,__:§:=::";t in fine ho'u_8e cf aateugesi. $30.8, '§"'he:& is zm had &i$S€1'§1§.'3§.6f*.{i Ema? made ;;r€pa;ra':%{>n {er} ' €§§}j€C?;.. The (25:35? (>5 é33Z?:.h&:"

<i.%;;§;§"1':§7c;£'»§é;='§2_,§'§V 'éiSS~:€3?E"?EE1€}" <52" :?«::v:"::";a*.':fis:}n 5}? 2mEe::x.a:"§°::;§ Ei$S{?'§E"E§1§}? E2132."

{L32 E3 ;>r'0s€:«::utmg the cammozz {}bjE3C'§. 'E"'h€.=: Eeamied {rial Jucige Eiaving heki. éhai: {h.er€e is no e2v:;d.e:;csa as against: acrcusad $03.2, 4!~'"€:.c 6 ants': '<3. E19:-£4-'€'vi%r,, 0m¥,§;' an théé gr<)1;ir1d {hat ?lhE?S§% a(?g:.L_::éeuC§*%_'ar€%« vi{:ar§{3L:sE}.:' Bahia for the 8ff€f}C!':? commitzesci by accussgé 3'\E0s§'?:_. 'T'. and 8 held thai: ihe}/* hzzé fofmeci am :1.I1i;.:{x£?fii§' :«1$s.$mb}fg=" 'a;:d"}:Vac§"'. a kzmwledge cf prosecuting {ha C(3IE1§T10§'} o ':)jék;*:f;.. E3u':_~_th£s3 f°i::d§r:.§{"

Of the Eearneci trial} Judge is 2101: $'t1.§;3QI'i.€v(.1"bf;'"é.1;1f>'f €?v#;ifl.é%§CE, Prosec'uf_1i.or1 has no: made Q:i?:..V any;:i§éiS;é. §»'§ e:ggué'édV'fi;;ef§ning an uniawfui asssmbifg and thej; assauit the ?V'£f~ TE. and (}th€1"S. the': hsuse of accused .E\§0,8 ~.::{3mm.i'i' Crime as ihfi 3c<:€%.2__sec§. E\3"o.8, whas V{;:%5;':*:i}i:<:.g».ei"'=::4é:z»::to'1r*, t.§::z<:.T_«: am:% 88%"; £9: mes purpese of §eCh§1:gi.1:.g 1&6 '5*)é3;'z::ér;;z*, k€€fpi1'1g {E726 acirzi sauna? be r':.;:.E~s:=.§§ <:u;';.<.5f§"'§:::%*fE::cii:égs.{2_§__§;E:e triai Caagré. thai: 3&5 accaseeti hazi f9::é'§2.¢<§ Em; 2,&.ffu.Egg;é--s¢m§33}? wit}: iméntiazi. is pyogeaarie {heir ;:':G:n.r:10:2{o'bj<%<:'£'; %l'$;~..{1V{;€:V$:_,3ppc2rie£E ':'>}r' azzfgr aifiiieirgce. x_'%EE'hm.":. ~?"E'.:€;_ €?'w.:'i€.§iE?E3{7€',*. <2? 3&5? §}z°<:>:§e?<:7:;zt2Emi: $55 £3923 'fihgani 3'? "E 'j_;PE3f_-- _'§'«:%}iifi;.{§'{3E"i":{E*.§"S ~:.vhs::s §*2a<§; g{}§E€% Ea éhger" §':{}'L%S€? £1»? as:?<:u.:«3€~:=d M3,?
-?ZV§;".;7".3:é:§§."'%'}.'EEE'.i:"f;'f:.'r,'i§"?'i£?I" {he §n{:i{i.<%2:*t 'i'.Ei§{E?Z"'E §§E27:{:e::a §'E€?r2Z§" thy §"1{}¥_'1$€f' $5 «Q: N ""».1_;>*-$535 {:7 W amused N08, it cannot ':36 said aha? the acctuseci had farmed Lméawfui assembly and in pmsecuzéon 01° comma: o%>jec?;"'ti:§§;_:
haii aasauiiieci PVREWE arrzgi {'}§:i"1€1"E?u 3?» Hence in OLE? apénion, the finding SC? fair a_s..a};§L%1;Sés§i .Nof1"

forming an urflawfzié assembly and [£11 §l7f(§S§§'.L.7.'E_'i'O'K}"'s')£ {1?};.€f COEHIIEOIE object {$1.6}? have CG1"I§.,?;'}_§1:Ei€%C§ ?:_h£% offezéé-<.ae,V Supported by any' evidence.

18; insafar as accused. ,N<3;? is CC'1'1CE:*3"I:'.zti%.{_}f;}.vv '[:<f':€ evidence 0%' PW- E4 is verfé Clear, As against thg :17as.€::;§1*é:j of 3?.1ij~m*jg,:=..'ggziffereci bf; Pwsw E and 5 to 10; whG'Vhe§;;Ir:' beézz 1%3:>7&:"az:Iii':;e{§'a:;--~in§L:red ax-'étn.esses3 the PW--E.4 §~*;_as._ :23: :;'n_"§1.:.:jj§,~' CGE€1'i%S@G1'2C$§,1'1g "KG €136 assaufii wifirz a S:£;*,J}<:_ E;";."=iiu:":§j 59v:i.ci£ar:.ce of PW34 is cifim" that {hie i:.';j':.:1r"§,.-7 s*:,.:ffer&€éV i§ arzii 8 are "burn izajurg,»-' due 'is; Sp§aS"§':, 0§'.._ §1i{ti.;':%. is 30, am evid€:"1.cé»:~ prgfiuceqi 7:123' 'aim pras':1":§t':,§'§§c»15':_af§'@§g.%:;j:*é' :;.§f2<::v.: 'éhé-Ti? Ei£iv:iT'L§,S{"?£i Tafa'? has a$s;a:,:Ei:'a%d 533 :7é:'«e§'G:*e, in 022.? aégisinécm, Eéze {fiGn'%.?§{T€,§GZE 9? '.x..

. ".2 '7Ta£?<::1«;s<&=r{§ §"s§é>f?'"'.f<3:° ":5:";<:* €i§};€§€f{3§ igiffegzct? ii; 238:: "iaaiaedz £317; :10 ; §i§;i:§é=r_1*z.,<té% S ' w ._ £7?"

'£8 1'; 86$ {/-
23*:*i'5'"*' > 'i K a.
lan€§-- Giheyé' "v:;§:a;ehis=,».--;r§ am gig-:-,~ :"'<--:};'§€~§§ an :§x.:1--2§~_§?*§:R in Czfima E'~3:3».E".?;2;" 2:3 2%.?
£9, 80 fax" as acatusaai No.1 is {?C'éTIzCff'E"1"1€d, apart fmm seizure cf E\i§,O,3~bucke1;, Clethes won: {by §3Ws'1, ES, 6 and 8 E-'i-'€.'1'F3 s"é;%--§,z.e.d umfier Ex.P~3»I'v'§xC§s. 4 is 19 :;m.<i were $612: is E<"s:'e1":g§.:t:_ ";%¢'ie:wj;::€: K La%30ra,t0rjs: and {he F81 repari is mafkeé as E1:a::"?;2s;":}{_%=m5h?C'h_.:_ V' reveals tézai §>u.rr.1s 02': {he Cleth is dL16.J€.{V) §§a1p'he§iC«.§iC§:j:.,,'f»IG '« doubt, PW11 has suffered .5% hurt: ir.'1j'Lv§1'j.;,1"-PW~5 'Vf33.'S'vs'uf:1§%a.{§ '~ .3'?/0 deeg acid 'burn injury: Injurj; s'u«§fé':eci b3?V"P1'V\3f~Ti:.'.=is in nature but the in'ju.rjy= SU§f€2;"év'C~§ by ."li;T"5W';;;".":~%':4§§ 'g_1fieV<:>1;£éA ii': matufe. injury suffered by PW--6 is to thé e}';'>déf1:,_.~r_}f'E2fQ;;3.O% and P'J\E--8 suffered 6% burn :.3pL::s.f¢i :;fA«"t§%:§';w..;r§§;€§fé:fa$ec3 .188 mi. af suipheric acid mi' ce:_:'7f'e:.1§fii}$V._ er£d;i:2::Vg€:f' ,2:é}'-Eife' ami in Case of 20~ 30% 'aura inj::r};"-- is Vgfiéijagéfis, i4:":._:§"a§'L1fe» it E aigo the apimiem cf the demo: ichat ifE1_;e .§>i1j1;:1jV E7/.:zTa';§::;;§?I;' an PWS--S and 6 £3 grievoug in §.a;:;sre.
2%;= Eyéarjfaéfé €:§u§:S$§ for {E18 accusad. Canfijanéied that {ha injury is {t2:.u:§<.=.r;i' 01:: aL£::'*:k;:--:;:?_s.i%V'{>':" émgidrefn pmv€;ca1:iGr: bf; {$29 camgiainargi {E2 'szacé game :10 figs haase if accasad N95? ami , ::;&:éV'::'_:_:L:;:c3"a,:;:*:..:_ czf éfhfi p:rm«'scat.i::'r: by PW» E. anafi. <;i.';.':.&%:*;§§ a.c<:use%::E. Ei\Ea.1 52$ , ». é'-SQ {§{:».:;:%:£;" in 8; <.';?§_S%? am}. <:<::1mé:er {ragga evisissmtf: is; E"é?{g"i.E_.'§.. 3% regiséered E3}? Kakaié Peiice £02" thfi? Gff€E"}CfiES punishabhe :;:.r1de:' Sections 1.43, 14?', 148; 3§}E§, 323, 3224, 448, 42?, 594 a13;<:§'*i3G6 read Int}; Sectiéaa E49 0'? WC against she C:)mpE.a17.nem'€. ,a:f':_:i* é)'ft1*é§':"V:SS aliegmg that. t.he:*.§: had gene is hauss sf accused [\3Q:?'€3;€§2:1:_ét.I1'.{ii3Tig~«Z the key 9:" the iempie a._1.1eg:i.ng zhai: the}:v.;§%Vé§i"1§n§'sh 's§\§Vf'?f:V':ti§§§.§ anci assauéted hima The Zearneci €<>um.s=3_'E a:E.sé'--$ubmi.§'t:e'éi"i.E1a'éi;€l*m V complaint by accused No.2 was r€'g'iL;s%.€»red Vfieiice station for the imtidem €.?f:a.t&_ and 11,109 1998. Gr: the zjsiher %2a.z:'<7i$, S"{.ai'.E PL:bEi:::
Pmsecutor s'ubmét€.§<E"*E..§;i;éI accuged N32 in Crime N0.E"}"'2_/598 _,~é*;:3;cE 'é1:§v..in"'g§§fi:gifii1:§:;;;.i "21.'1'Ti'€;i no apjpea} has been fiieci agaizzsst "E.h€'--Sam€;' »,Sii%.}fii'§i:C{i that Tzhaugh fizaére was a coumer comp§aif;§égn.:§ vC9'u';:§'er._"{:ase, {baa}? were rm: {tied 'i;>§,r {E15 samfr a}':,::.:%g§:§ afici zhe '%c:~:~:e:;¢ against §3\J\fs,E and athiérs hag E3693: enéfifiéi "§f:1V'£;'£;VT{§i;1,i¥;"E.'?£;.,"TEE <:0n'{.em'$ sf EZX.P--2.€} Cf:":l}?}E'iG"{. E35? §'1'TEE§.C§€'. use "* jé9 ::<3:':1:'.:<&Af;{%.~' £:a.::§d£%nE haii {}<:{:~u_1':{'€%~c:§ 0:': €s{iCG¥.3.Z{"z3f {if '7';*3§.;z<is:i;€r3 §>ré*x:aé'2§::éGn %3f;' .?'§xf«~E and {s'€h<=::rs: ' is_fé5<:"::<§;:$:;<i&%:"::?:s:E 21? 22. g:°s:-aim" {§£3f'€Zi17L Ezaaarzevezf ii. dssrag ma}: 1."'E'§E?8;E'2 K. 5 _,,Mm '\
1.
3..

19"» {/¢' a» zzifg ii"; £3? Ehéi "7"?

the evicience which is COg€:I1'{:, rét~1ia'i>E€ and t.rz.1Sé'; warth}? adducai by t§":€' presagéigéiion cam be {Grail}; wipeci out. i'v'§ay be acfiusefi 530,2 had §%.':e<E a cromgaiaént; which was regis¥:,e:°e{i..~«~~£:r:;.§§r:%::r:é._ Na, 1.712/€38? hewevezg {he §a:7t is 23:34:. it": ziéspute th.g::j_fxf5r:--r: s.?:2:;::1 écgaééie b ended £1: acquitéaé, Now it Carina: be Said 'i§§[a:. '{E*:_&'iij1f:.<¢:§(i.*<?:n3§.'}i§:f<i taken place on account of sudden pr0v0c'a€i{>*n <32": jpéirt tsf' P'\:'fs'--<3 and O'{.h€}f"S. When PW~E and <;:ther§"L'%;;T{:.§*:(} §R:'€':"€§~fi:ffV{T'1.giS€;£i';§}:ig1VVVOihef C336 and who have been acc;§;1i£.«ted_;"Vf,i?%§}_ 1;;-:.'~;:fg.11}'v;(fl'i"'{?'f\./iC3z€'E"i:£v'Z'té' éézznat be a material €\.s'.'ii{§.(E?I1{T€ far the the evédenzée in this gases? 110:" *car::=A_l';§ H'_ewé:':ve.r, in this case. the 6%-*i£%5:-f1{jéV.'{;-f.P'x§§}{"sA~.'l§;--..,,3 ':l:Q'*1C% whe are éngureci vsémesaésse EEf:.'<:f:ir«eixiiieizzfiA}:n3j:i'gT_1*:'at.ura§: :°€§iab1e and acseptabie, we aria ma: fénrci ?;j:?::f31'& is V&:~*;1'f::§-"' .2"t%aé'c.%m.4 1:0 déskjseiitsave the Saki ex-*ic§€§:Ce @223}? an f.h€;.,%E*0%.3§:}:"§ ilhai .':.hé3l'ra $532; 22 czzuntez" case, 933 sushfi if iof SE to E8 E3 a'§§p:'@«:;ia1:.e€i, é: ciearijs €S'€8:i§H:§§."é"'E~§72E3;€..v éi€f=if'%,é§::~':d %\2'<:>.§ {?3§.1'fT:<% 915:: {>5 'ihe 3:01:38 '$3-'§'£,E'.E a ':}2,:{":3<.&=.?f ~;e::V~:':';.*.i:Vfa'«a§:*1£:¢?_'_:g_:__ggghrjiéé zazmé §'§a$E15:d G371 ?"§».f--§T za::i::::§ oi,he::'s. T513 éifiafzéncs {:35 PE3§%'%.4%«--'=::E€ar§j~§; ghows éhat .PWs.E'§ zzmfi 6 haafér $:.,;2ff&€:%d iz2§;§:.:é"§;__, 1' 1232? is L {Bi-E; E:>ur;**: i:3;'u:°_}_;~' ztaanoi he :*e;.«;a_r{§;.e{i 22.5; 222 <E:is%E:';%.§.'i{m. $1? E"; 22'1"'-ii :,:3:a.<"§<%r "$2?"

33

Sectisn 32%} af the §E"24Z§."§.a1"1 Pezéai Cgiiex It is swrzmmeii shat ?\R/36 was an inpatient for about. 20 days» 'E'h€r de§r1.3;E.§on GE' gré§>*§»0uS ELSE'? persmz 3zzj'f"ev:3 ;Ja.z';*2fi'or' :29 days; ii? is C: gfi'ez,io:z5~«é:':J§;g.r_::;'.;é:j:;:(E it is 21 gréevaus irigury causeci by £1CCUSf:'d N03} a:1.d_.iAf~--f.?:E.15T€ is A'-"I0"

provscatéon, ii (ices rxoé' fafi under S<:cIé0:2 33«?3A"§7_h'&:.V e3:é'£i:;i_€A' ' r'~ evécience éerad by iiiua §)r<>$<:':cu':i(>r; _p1'9v€---3 fhe Cjhérgé mfl éégn offencé p'Lzr1:ishabE:3 uncier Section 3;2 é:">._5f [PC éi's;.e{ga;§%1s€f';:aCcus€d No.1.

22. Insafar as accused N03? {:C:1*1§'C§e ;*:*1€.£.i_, '":. -3% écfividence 0? firm PW«~i4*do<;'.t0r i3ei.ng:..£:'ée_;e;:"-- thlat iii/1.;é:=T€'4..2};:*<éj_"zgiéiéijarias afleged to have been €:a:1'L:sedass,?;u§:' $§V PW¥»'"2'"" with a .s¥:.i<:.£< and 332 ms ',;§':j1,EI"i€S are Stafseii' :0 bg=. ?£;«ii§+21 e2._i;_.9:t'}bufiei injuzy, the p.r0sec"a:té0"{3 has failed :0 €:sia'aEis'r;e(E~:%§":e E-'-iaérge agaizrsé. éi€§f§3'LEE§€E9{"§ ?}~Ee.?¢ 23', far a.;3<:.r;;ss{i N358 is {T8}.'iC'.€1"i'1€f€i§ {he fiesséana {Ease stead e_::a:«::&;~-. }%§efi1c£;.--'§n ih<~? hghfi assf éihs above 9E3s&r2;at£G1":, 'the v _fi:'s%:2'§;j,;" {?<;I3€:.ELs:ssi{?_:'z' 321:1: :f;0'"L':§£<%. ':39 arrévezi. at is '$13: acczgsfid Mai ' §'i?:S4"C§J'é;EAAS€%{§ gr'§€*%i<}i;:_$ injurgf ':33? Sgiaahimg airéii ma ;??'Jéf3»L £3 {.0 EQ V"._;»'i:%.»:"§' ,%.?:As%V'<:.m:é:z§gé% agamgiz 'Z-§;C{7§.§«S{%€§ Marx}. €522' a{§€z§.€:€: ;{,é::né$%:a§:sE£::

= . ; L§'i"3;i::'§%':i':"-»f::¢€f{:?;§Q°§": 3263 $fi<:><§ai% p?<>xr'é3{§. 2% Ensafar as accusgd. Neg}? 12. 4 to 'E' and 9 are C€}:1Cé_§fw:ci, the pms€a::'Lm::;n has Ehiéed to provs the Lmiawfui as$.:<:%'1;.?a.'%j}\},=f__ 'a;é;_:;E has farther fafiied Ea prove {hag the ac€use:§.__ft§2:g§V=.f§j:"me<i"
'L3niawfu£ aSS€fG§Cfi}" E0 gmsecute the ca::ri:m0r_1Hjéigjéi.-§ti 'C?iar'ge for f the offences ptmishabia under Segttégzqs E ='~3¢3"2.~':7r1{.§ IK§é§ r'?5:é;{i Section E49 0f {PC held as not pr0xIe{u{;L'V.V¢_V'A'
25. insofar as charge fer a:;.._:o:'Tfez:«:e ;Vjp%fl::';;-:i;sl'E%1.é*:blbe under Section 584 of EPIC read with $ecti0:";...E4 9'=:is' -cA@vr1c?3?s*z::é&§;;_'*:"%:ere is hardlfg any eviéfirzce p1:"@&1_,;€§sc§_:7 3,1Lh.e¢p1;:§secfL:%;iohuagéézmyc the accused.» Hencs, We hsid t.ha;J: '};h~;i§V.:%hé.:'g€ f=5:'..éji offfance pu::isE:aE>1e under Sestien 534 feat}: 4E'PTC':3};S70 as rm: _pmved., 269 Accaréii.r:g§}?,'«'w€vpasg "%.ii1e"§r:}5}.§.s>wéz:.g f3E"€"§€?§"Z :.' '=The'u.S?;a;1:;e aggpeaiE61'Aén.§;.an.cemen?: 0f canviciian 9:" aha a=:cu'$s:'::i"{fir«§*§fs:?:*1v:.€€~:«.f;§;,m§shah§ee under Seciign 3%'? §."€8;£i wi_:h 'Se,»::{i<>:2 '1.é@ of. §"§?€;fT :s;::_:s.:r1«:§e:; éissniaseaiv 'E'has3 apapisaé §E':e§:E ':37;
--«.é%;:f:.c'1;$€{§ Ngsfi, 'Z2§ 4 tag 7* 3:26: T-.3 is; aE1av»;{--t{i. in pazi. '".§'he {tom-'im':3i<>:3. é:;j§ acV{:--%,_:§e:i fif"»§G.~§. far the a3fi%2n:7.€» §}E}E".'2§S§':éTi§§§€ agréde? Se<:iii<>.r: 32% ;:{§:,:--:';&. :;1"é.§2'1<i..3 {,te::niE:"r;:@<":E( §:::sGE;«e§ 23:2; éim atimv? :Ef§.:}:.2. 52%' aztsiasesfi 25 N032, 4 to 1?' and 9 far the szffemres gwunishabie uzzcéer Sectéozzg E43, 348,: 324, 326 ami 584 read with S<:=.ct.é<3;1 1&9 0%" I§3'C;;l':s\ set agida and the acmzgéégi. L 2, 4» 2'0 'Z?' ans} 9 az"e.¢..;:t:q*:;:*i§i':Tr<s{i« accord in gig:
The leamed ctaunsel sutamiited ifiafi,€;§{}1'1S§¥C1€§5'é'i'1»g:V.t1hV64_§£iC'i_ V that accuseci "N01. was agesd 2}. jiears a§1.%:h£~:¥ 'tif:1e ::f'"';'§i'e offence and was pro3€c':,§*:%:1g his s1L'1.di3;.s; fléarwhe _h}a;g u_:r1d€;rgon.e impriganment for a periozi 033 1'I"iC}E1.?:ET§g'%-'2?i13';?§.._v14~ iC'iéi:y?S{fE,fj»3Vv_;';1;{}§C,398 E0 04; 2 ,2' 1998 am £}?;ff38f2C%€§4 ::3 1:.?;§--:);3 ,}"2'Qa>4;-..;m<§ $2": bail zhraughout; that h€r i:s_ c§oi1'".ig" '§3s{,1S§i:1.é::::;$ angiig 155.116 earnizzg member 9%' {$7.3 fan:.%E'§;~':§%:2":€:§:é':::s"'é:{ aigerous 1?mp3r:¥.$0mnen%: of 5 §,:"eaz*S fez' an a:ffeV%;r:;é ;'}1,::éi_s;%2'abE§'_;1r1{i.€r Saciiszz 326:» be: regizgcezi CG"f1S§i§EfE"i§E':g U925'; Qeztuiézar céraiumsézancag <2" é?::'i:~; $23.38 and afge '{.:?:E:§';iL};>,jj éf:":§3 E'T'{'é§T;S§"§,ef.:i€%'i"£3:'§'fE(}3'§. {sf 'She? a<:€'u3%?{§ zimd he iieag HQ? "<:f'i«m1rijésaE.~:a:f:€.a{:s:3i:ie:':€:;; axaci f2,3.:'"t:E:.e:?:' ééqe §1"§{,'.3:{§€Z}§".

é:<:::;E< §:s'Ea<§"g%:. £?:%}'%~'.IZ3.?,.§-'.',"""i3 fsfffaffi T5a.ci<, 2.2.32? ézaiii i.§':.:«,:E "ii/25% Siéflifinfifi 'é12.':xi;é1r;:§":%a:§TL'z2jv,~* ::E=3s=. triai é3::s:.:r:: fer am <)§"fasm:e 'g3i;i:§§.:'~:§Ea3§§Eé<': '2_,s,:3r:Ea%2*' " :7}%:{%17%{2:'? 32%;' cibazieié ":36 :'€.-dasztségfl. 2&3 !3\.,c::?(}rdi'r1g1§,=', a£:cus3&%d No.1 is; s;€m:€::'}C€d w2§i'h §xa.i0'v.};:"€3§i§'-:; siznpis émprisezamemi. fa? an Gffexzcte gmmishabie %_;i_:f3:il:%r 3251%ad'wfif:i49 af§PC and u;gggrfin§~gf%:Qxfifi3gg§u§ags,' T63; thousand auzzigr}, in ciefauiéz to u:1de:'gQ s:§_f%13'j§€ far six znanths. Rariod of impris0'mfré'G;n.t. a1ifi?.ac§§,?_ u13de__fgen.é by acgtmsed No.1 shed} be giv6:r1__se:t: 0§V_a.s:"vg.')r::n;{ide(i "uz1,:§ef:fWSectiG1f:

428 ef the Code {if Criminal P§;'O;%Ed;é;1--fif3V§; } u 5: 5%;

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