Supreme Court - Daily Orders
Nakka Sindhuja vs Dara Ethirajan Gautham on 18 November, 2024
ITEM NO.1601 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 3024/2024
NAKKA SINDHUJA Petitioner(s)
VERSUS
DARA ETHIRAJAN GAUTHAM Respondent(s)
(FOR ADMISSION and IA No.260323/2024-EX-PARTE STAY )
Date : 18-11-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
[IN CHAMBERS]
For Petitioner(s) Mr. Venkata Krishna, Adv.
Mr. Chandra Mohan Anisetty, Adv.
Ms. N. Annapoorani, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in four weeks. In the meantime, further proceedings in the Divorce Petition, H.M.O.P. No.420 of 2024, titled “Dara Ethirajan Gautham v. Nakka Sindhuja” pending before the Court of Subordinate Judge at Alandur Court, Kancheepuram, Tamil Nadu shall remain stayed.
(ASHA SUNDRIYAL) (POONAM VAID)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2024.11.20
17:22:02 IST
Reason: