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State of Punjab - Section

Section 1 in The Punjab Panchayati Raj Act, 1994

1. Short title, extent and commencement.

(1)This Act may be called the Punjab Panchayati Raj Act, 1994.
(2)It extends to the whole of the State of Punjab.
(3)It shall come into force on such date as the State Government may, by notification, in the Official Gazette, appoint.Chapter-I Preliminary