Delhi High Court - Orders
(Xli Rule 27 Of The Cpc) Future Coupons ... vs Amazon.Com Nv Investment Holdings Llc & ... on 11 May, 2022
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~3 to 7 (Original Side) & 62 (Appellate Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 63/2021, IA 14257/2021 & IA 3121/2022
(XLI Rule 27 of the CPC)
FUTURE COUPONS PRIVATE
LIMITED & ORS. Appellants
Through: Mr. Dayan Krishnan, Sr.
Advocates with Mr. Mahesh Agarwal, Mr.
Rishi Agrawala, Mr. Karan Luthra, Mr.
Pranjit Bhattacharya, Mr. Sanjeevi Seshadri,
Advs.
versus
AMAZON.COM NV INVESTMENT
HOLDINGS LLC & ANR. ..... Respondents
Through: Mr Gopal Subramanium, Mr.
Rajiv Nayar, Mr. Gourab Banerji, Mr
Mukul Gupta, Mr Arun Kathpalia, Mr. Amit
Sibal, Mr. Nakul Dewan, Mr. Gaurav Bhatia,
Senior Advocates with Mr. Anand S Pathak,
Mr. Amit Mishra, Mr. Shashank Gautam,
Ms. Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms Devna Arora, Ms.
Anubhuti Mishra, Ms. Samridhi Hota, Mr.
Shivam Pandey, Ms. Nikita Bangera, Mr.
Pratik Jhaveri, Ms. Didon Misri, Mr.
Chetan Chawla, Mr. Faizan Mithaiwala, Mr.
Vijayendra Pratap Singh, Mr. Rachit Bahl,
Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
Priyank Ladoia, Mr. Tanmay Sharma, Ms.
Vanya Chhabra, Mr. Arnab Ray, Mr.
Vedant Kapur, Mr. Shaurya Mittal, Mr.
Abhisar Vidyarthi, Ms Bhagya Yadav, Mr
Aman Chaudhary, Mr. Kartik Nayar, Mr.
Pawan Bhushan, Ms Hima Lawrence; Ms.
Ujwala Uppaluri, Mr. SP Mukherjee, Mr.
TS Sundaram, Mr. Vinay Tripathi, Mr.
Aishvary Vikram, Mr. Kaustubh Prakash,
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 1 of 8
Signing Date:12.05.2022
17:31:47
Ms. Anushka Shah, Ms. Neelu Mohan, Ms
Manjira Dasgupta, Ms Bani Brar, Mr
Abhinav Deshwal, Mr Digant Mishra,
Advocates for Amazon
Mr. Ritin Rai, Sr. Adv. with Mr. Ameet
Naik, Mr. Raghav Shankar, Ms. Madhu
Gadodia, Mr. Abhishek Kale, Mr.
Harshvardhan Jha, Mr. Pankaj Patel, Ms.
Ritika Sinha, Ms. Drishti Rajain, Ms.
Arshiya Sharda, Advs. for R2 /FRL
Mr. Dayan Krishnan, Sr. Adv. with Mr.
Mahesh Agarwal, Mr. Rishi Agrawala, Mr.
Karan Luthra, Mr. Pranjit Bhattacharya &
Mr. Sanjeevi Seshadri, Advs. for R2 to R13
+ ARB. A. (COMM.) 64/2021, IA 14285/2021 & IA 3120/2022
(XLI Rule 27 of the CPC)
FUTURE RETAIL LTD. ..... Appellant
Through: Mr. Ritin Rai, Sr. Adv. with
Mr. Ameet Naik, Mr. Raghav Shankar, Ms.
Madhu Gadodia, Mr. Abhishek Kale, Mr.
Harshvardhan Jha, Mr. Pankaj Patel, Ms.
Ritika Sinha, Ms. Drishti Rajain & Ms.
Arshiya Sharda, Advs.
versus
AMAZON.COM NV INVESTMENT
HOLDINGS LLC & ORS. ..... Respondents
Through: Mr Gopal Subramanium, Mr.
Rajiv Nayar, Mr. Gourab Banerji, Mr
Mukul Gupta, Mr Arun Kathpalia, Mr. Amit
Sibal, Mr. Nakul Dewan, Mr. Gaurav Bhatia,
Senior Advocates with Mr. Anand S Pathak,
Mr. Amit Mishra, Mr. Shashank Gautam,
Ms. Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms Devna Arora, Ms.
Anubhuti Mishra, Ms. Samridhi Hota, Mr.
Shivam Pandey, Ms. Nikita Bangera, Mr.
Pratik Jhaveri, Ms. Didon Misri, Mr.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 2 of 8
Signing Date:12.05.2022
17:31:47
Chetan Chawla, Mr. Faizan Mithaiwala, Mr.
Vijayendra Pratap Singh, Mr. Rachit Bahl,
Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
Priyank Ladoia, Mr. Tanmay Sharma, Ms.
Vanya Chhabra, Mr. Arnab Ray, Mr.
Vedant Kapur, Mr. Shaurya Mittal, Mr.
Abhisar Vidyarthi, Ms Bhagya Yadav, Mr
Aman Chaudhary, Mr. Kartik Nayar, Mr.
Pawan Bhushan, Ms Hima Lawrence; Ms.
Ujwala Uppaluri, Mr. SP Mukherjee, Mr.
TS Sundaram, Mr. Vinay Tripathi, Mr.
Aishvary Vikram, Mr. Kaustubh Prakash,
Ms. Anushka Shah, Ms. Neelu Mohan, Ms
Manjira Dasgupta, Ms Bani Brar, Mr
Abhinav Deshwal, Mr Digant Mishra,
Advocates
+ OMP (ENF.) (COMM.) 17/2021, EX.APPL.(OS) 228/2022,
EX.APPL.(OS) 230/2022, EX.APPL.(OS) 232/2022 and
EX.APPL.(OS) 370/2022
AMAZON.COM NV INVESTMENT
HOLDINGS LLC ..... Decree Holder
Through: Mr Gopal Subramanium, Mr.
Rajiv Nayar, Mr. Gourab Banerji, Mr
Mukul Gupta, Mr Arun Kathpalia, Mr. Amit
Sibal, Mr. Nakul Dewan, Mr. Gaurav Bhatia,
Senior Advocates with Mr. Anand S Pathak,
Mr. Amit Mishra, Mr. Shashank Gautam,
Ms. Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms Devna Arora, Ms.
Anubhuti Mishra, Ms. Samridhi Hota, Mr.
Shivam Pandey, Ms. Nikita Bangera, Mr.
Pratik Jhaveri, Ms. Didon Misri, Mr.
Chetan Chawla, Mr. Faizan Mithaiwala, Mr.
Vijayendra Pratap Singh, Mr. Rachit Bahl,
Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
Priyank Ladoia, Mr. Tanmay Sharma, Ms.
Vanya Chhabra, Mr. Arnab Ray, Mr.
Vedant Kapur, Mr. Shaurya Mittal, Mr.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 3 of 8
Signing Date:12.05.2022
17:31:47
Abhisar Vidyarthi, Ms Bhagya Yadav, Mr
Aman Chaudhary, Mr. Kartik Nayar, Mr.
Pawan Bhushan, Ms Hima Lawrence; Ms.
Ujwala Uppaluri, Mr. SP Mukherjee, Mr.
TS Sundaram, Mr. Vinay Tripathi, Mr.
Aishvary Vikram, Mr. Kaustubh Prakash,
Ms. Anushka Shah, Ms. Neelu Mohan, Ms
Manjira Dasgupta, Ms Bani Brar, Mr
Abhinav Deshwal, Mr Digant Mishra,
Advocates
versus
FUTURE COUPONS
PRIVATE LIMITED & ORS. ..... Judgment Debtors
Through: Mr. Ritin Rai, Sr. Adv. with
Mr. Ameet Naik, Mr. Raghav Shankar, Ms.
Madhu Gadodia, Mr. Abhishek Kale, Mr.
Harshvardhan Jha, Mr. Pankaj Patel, Ms.
Ritika Sinha, Ms. Drishti Rajain & Ms.
Arshiya Sharda, Advs. for JD 2
Mr. Dayan Krishnan, Sr. Adv. with Mr.
Mahesh Agarwal, Mr. Rishi Agrawala, Mr.
Karan Luthra, Mr. Pranjit Bhattacharya &
Mr. Sanjeevi Seshadri, Advs. for JD 2 to 13
+ OMP (ENF.) (COMM.) 59/2022, EX.APPL.(OS) 317/2022 and
EX.APPL.(OS) 318/2022
AMAZON.COM NV INVESTMENT
HOLDINGS LLC ..... Decree Holder
Through: Mr Gopal Subramanium, Mr.
Rajiv Nayar, Mr. Gourab Banerji, Mr
Mukul Gupta, Mr Arun Kathpalia, Mr. Amit
Sibal, Mr. Nakul Dewan, Mr. Gaurav Bhatia,
Senior Advocates with Mr. Anand S Pathak,
Mr. Amit Mishra, Mr. Shashank Gautam,
Ms. Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms Devna Arora, Ms.
Anubhuti Mishra, Ms. Samridhi Hota, Mr.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 4 of 8
Signing Date:12.05.2022
17:31:47
Shivam Pandey, Ms. Nikita Bangera, Mr.
Pratik Jhaveri, Ms. Didon Misri, Mr.
Chetan Chawla, Mr. Faizan Mithaiwala, Mr.
Vijayendra Pratap Singh, Mr. Rachit Bahl,
Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
Priyank Ladoia, Mr. Tanmay Sharma, Ms.
Vanya Chhabra, Mr. Arnab Ray, Mr.
Vedant Kapur, Mr. Shaurya Mittal, Mr.
Abhisar Vidyarthi, Ms Bhagya Yadav, Mr
Aman Chaudhary, Mr. Kartik Nayar, Mr.
Pawan Bhushan, Ms Hima Lawrence; Ms.
Ujwala Uppaluri, Mr. SP Mukherjee, Mr.
TS Sundaram, Mr. Vinay Tripathi, Mr.
Aishvary Vikram, Mr. Kaustubh Prakash,
Ms. Anushka Shah, Ms. Neelu Mohan, Ms
Manjira Dasgupta, Ms Bani Brar, Mr
Abhinav Deshwal, Mr Digant Mishra,
Advocates
Mr. Dayan Krishnan, Sr. Adv., Mr. Mahesh
Agarwal, Mr. Rishi Agrawala, Mr. Karan
Luthra, Mr. Pranjit Bhattacharya & Mr.
Sanjeevi Seshadri, Advs.
versus
FUTURE COUPONS
PRIVATE LIMITED & ORS. ..... Judgment Debtors
Through: Mr. Ritin Rai, Sr. Adv. with
Mr. Ameet Naik, Mr. Raghav Shankar, Ms.
Madhu Gadodia, Mr. Abhishek Kale, Mr.
Harshvardhan Jha, Mr. Pankaj Patel, Ms.
Ritika Sinha, Ms. Drishti Rajain & Ms.
Arshiya Sharda, Adv. For R2
+ CS(COMM) 493/2020, IA 10377/2020, IA 8888/2021 and IA
8889/2021
FUTURE RETAIL LTD. ..... Plaintiff
Through: Mr. Ritin Rai, Sr. Adv. with
Mr. Ameet Naik, Mr. Raghav Shankar, Ms.
Madhu Gadodia, Mr. Abhishek Kale, Mr.
Harshvardhan Jha, Mr. Pankaj Patel, Ms.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 5 of 8
Signing Date:12.05.2022
17:31:47
Ritika Sinha, Ms. Drishti Rajain & Ms.
Arshiya Sharda, Advs.
versus
AMAZON.COM NV INVESTMENT
HOLDINGS LLC & ORS. ..... Defendants
Through: Mr Gopal Subramanium, Mr.
Rajiv Nayar, Mr. Gourab Banerji, Mr
Mukul Gupta, Mr Arun Kathpalia, Mr. Amit
Sibal, Mr. Nakul Dewan, Mr. Gaurav Bhatia,
Senior Advocates with Mr. Anand S Pathak,
Mr. Amit Mishra, Mr. Shashank Gautam,
Ms. Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms Devna Arora, Ms.
Anubhuti Mishra, Ms. Samridhi Hota, Mr.
Shivam Pandey, Ms. Nikita Bangera, Mr.
Pratik Jhaveri, Ms. Didon Misri, Mr.
Chetan Chawla, Mr. Faizan Mithaiwala, Mr.
Vijayendra Pratap Singh, Mr. Rachit Bahl,
Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
Priyank Ladoia, Mr. Tanmay Sharma, Ms.
Vanya Chhabra, Mr. Arnab Ray, Mr.
Vedant Kapur, Mr. Shaurya Mittal, Mr.
Abhisar Vidyarthi, Ms Bhagya Yadav, Mr
Aman Chaudhary, Mr. Kartik Nayar, Mr.
Pawan Bhushan, Ms Hima Lawrence; Ms.
Ujwala Uppaluri, Mr. SP Mukherjee, Mr.
TS Sundaram, Mr. Vinay Tripathi, Mr.
Aishvary Vikram, Mr. Kaustubh Prakash,
Ms. Anushka Shah, Ms. Neelu Mohan, Ms
Manjira Dasgupta, Ms Bani Brar, Mr
Abhinav Deshwal, Mr Digant Mishra,
Advocates
Mr. K.R. Sasiprabhu, Mr. Vinayak Maini &
Mr. Tushar Bhardwaj, Advs. for Defendant
No. 14 and 15
Mr. Dayan Krishnan, Sr. Adv. with Mr.
Mahesh Agarwal, Mr. Rishi Agrawala, Mr.
Karan Luthra, Mr. Pranjit Bhattacharya &
Mr. Sanjeevi Seshadri, Advs. for D2 to 13
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 6 of 8
Signing Date:12.05.2022
17:31:47
+ W.P.(C) 14967/2021, CM APPL. 47253/2021, CM APPL.
354/2022, CM APPL. 487/2022, CM APPL. 2122/2022 and
CM APPL. 7775/2022
AMAZON WHOLESALE
INDIA PVT & ANR. Petitioners
Through: Mr Gopal Subramanium, Mr.
Rajiv Nayar, Mr. Gourab Banerji, Mr
Mukul Gupta, Mr Arun Kathpalia, Mr. Amit
Sibal, Mr. Nakul Dewan, Mr. Gaurav Bhatia,
Senior Advocates with Mr. Anand S Pathak,
Mr. Amit Mishra, Mr. Shashank Gautam,
Ms. Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms Devna Arora, Ms.
Anubhuti Mishra, Ms. Samridhi Hota, Mr.
Shivam Pandey, Ms. Nikita Bangera, Mr.
Pratik Jhaveri, Ms. Didon Misri, Mr.
Chetan Chawla, Mr. Faizan Mithaiwala, Mr.
Vijayendra Pratap Singh, Mr. Rachit Bahl,
Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
Priyank Ladoia, Mr. Tanmay Sharma, Ms.
Vanya Chhabra, Mr. Arnab Ray, Mr.
Vedant Kapur, Mr. Shaurya Mittal, Mr.
Abhisar Vidyarthi, Ms Bhagya Yadav, Mr
Aman Chaudhary, Mr. Kartik Nayar, Mr.
Pawan Bhushan, Ms Hima Lawrence; Ms.
Ujwala Uppaluri, Mr. SP Mukherjee, Mr.
TS Sundaram, Mr. Vinay Tripathi, Mr.
Aishvary Vikram, Mr. Kaustubh Prakash,
Ms. Anushka Shah, Ms. Neelu Mohan, Ms
Manjira Dasgupta, Ms Bani Brar, Mr
Abhinav Deshwal, Mr Digant Mishra,
Advocates for Amazon
Mr. Sidharth Luthra, Sr. Adv. with Mr.
Anand S. Pathak, Mr. Amit Kumar Mishra,
Mr. Rohan Jaitley, Mr. Gaurav Mahajan, Mr.
Abhinav Tandon, Mr. Nakul Gandhi, Mr.
Tushar Bhatnagar, Mr. Yash Kumar, Mr.
Ayush Kaushik, Mr. Angaj Gautam & Mr.
Kaustubh Seth, Advs. for P1
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 7 of 8
Signing Date:12.05.2022
17:31:47
Mr. Rajiv Nayar & Mr. Mukul Gupta Sr.
Advs. with Mr. Anand S. Pathak, Mr. Amit
Kumar Mishra, Mr. Gaurav Mahajan, Mr.
Abhinav Tandon, Mr. Nakul Gandhi, Mr.
Tushar Bhatnagar, Mr. Yash Kumar, Ms.
Manjira Dasgupta & Mr. Saurabh Seth,
Advs. for P2
Versus
THE DIRECTORATE OF
ENFORCEMENT & ORS. ..... Respondents
Through: Mr. Tushar Mehta, SG with Mr.
S.V. Rajiv, ASG with Mr. Amit Mahajan,
CGSC with Mr. Zoheb Hossain, Spl.
Counsel for ED, Mr. Kanu Agarwal, Mr.
Vivek Gurnani and Mr. Kritagya Kumar
Kait, Advs.
Mr. Dayan Krishnan, Sr. Adv. with Mr.
Rishi Agrawala, Mr. Pranjit Bhattacharya,
Mr. Sanjeevi Seshadri & Mr. Sukrith Seth,
Advs. for Intervenor
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 11.05.2022 For continuation of submissions of Mr. Nayar, re-notify on 18th May, 2022, at 3:00 p.m. C.HARI SHANKAR, J MAY 11, 2022 SS Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI ARB. A. (COMM.) 63/2021 & contd. matters Page 8 of 8 Signing Date:12.05.2022 17:31:47