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[Cites 0, Cited by 0] [Section 94(20)] [Section 94] [Entire Act]

State of Rajasthan - Subsection

Section 94(20)(b) in Rajasthan Co-operative Societies Rules, 2003

(b)Where the property to which the claim or objection relates has been advertised for sale, the Sale Officer may postpone the sale pending the investigation of the claim or objection,