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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

4. Display of Stock Position and Price List.

- Every dealer, who makes or offers to make a sale of any Bio-fertlisier, shall prominently display in his place of business;-
(i)The quantities of opening stock of different Bo-fertilisers held by him on each day.
Explanation. - The actual stocks at any point of time during the day may be different from that of the displayed opening stock to the extent of sale and receipt of such Bio-fertilisers up to the time of inspection during the day.
(ii)A list of prices or rates of such Bio-fertilisers fixed under Section 3 or the Maximum Retail Price printed on the container by the manufacturer.