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[Cites 0, Cited by 0] [Section 192(4)] [Section 192] [Entire Act]

Union of India - Subsection

Section 192(4)(d) in The Coal Mines Regulations, 2011

(d)the outer metal case shall be suitably bolted to the floor of the vehicle or otherwise fixed in a wooden frame so that the container is not displaced while the vehicle is in motion; and