Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60A] [Entire Act] State of Gujarat - Subsection Section 60A(1) in The Saurashtra University Act, 1965 (1)It shall be the duty of the University to so develop the standards of education in each of the following University Colleges, namely,-