Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Maharashtra - Section Section 40 in Maharashtra Industrial Development Act, 1961 40. [Government lands.] Deleted by Maharashtra 11 of 1967, Section 4.
