Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(1) in The Maharashtra Regional and Town Planning Act, 1966

(1)The Tribunal of Appeal shall consist of a President and two Assessors.