Allahabad High Court
Mubarak Ahmed Khan vs U.P. Cooperative Sugar Factories & ... on 10 August, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 C.M.Application No.108735 of 2008 & C.M.Application No.108736 of 2008. In re Case :- SERVICE BENCH No. - 9165 of 1988 Petitioner :- Mubarak Ahmed Khan Respondent :- U.P. Cooperative Sugar Factories & Others Petitioner Counsel :- A.Mannan,N U Khan Respondent Counsel :- Ram Pratap Singh Hon'ble Devi Prasad Singh,J.
Hon'ble Vedpal,J.
Delay in filing the application for recall is condoned. The application for recall of the order dated 3.5.2005 has been moved by the petitioner accompanying with an affidavit. Accordingly, the application is allowed. The order dated 3.5.2005 is hereby recalled. Writ petition is restored to its original number, subject to the payment of Rs.500/- as costs within three days which shall be remitted to the Library of Oudh Bar Association for expenditure in Library. List this case in the next week peremptorily. Order Date :- 10.8.2010 Tripathi