Section 1158(a) in Police Regulations, Bengal , 1943
(a)Contingent bills for each subdivision shall be prepared containing the items which it is necessary to pay in the subdivision. The bills for the sadar subdivision shall be cashed at the headquarters and those for each other subdivision shall be enfaced by the Treasury officer and sent to the Subdivisional Police Officer or the Circle Inspector, as the case may be, to be cashed.
