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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(6b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(6b)[ "employee" in relation to the University means any person employed by the University] [Clause (6b) inserted by W. B. Act 31 of 1981];