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State of Bihar - Section

Section 14 in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

14. Meetings of Panchayat Samiti.

- Every Panchayat Samiti shall meet at least once in every two months in the office of Panchayat Samiti for the transaction of its business on the date and time appointed by the Pramukh.