Section 5(1)(c) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

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State of Uttar Pradesh - Subsection

Section 5(1)(c) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(c)permit any person, who has purchased any resin outside Uttar Pradesh to bring the same inside the State either for manufacture of resin products within the State or for transporting them elsewhere outside Uttar Pradesh; or

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State of Uttar Pradesh - Subsection

Section 5(1)(c) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976