Patna High Court - Orders
Gram Vikash Samiti Morauna Through Its ... vs The State Of Bihar on 19 June, 2023
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Jitendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.1925 of 2019
In
Civil Writ Jurisdiction Case No.17475 of 2017
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1. Gram Vikash Samiti Morauna Through its President Ram Kumar Pandey
Aged about 61 years (Male) Village-Morauna, P.O.-Durgadih, P.S.-
Bikramganj, District-Rohtas.
2. Baij Nath Mishra Son of Late Triveni Mishra Resident of Village- Morauna,
P.O.- Durgadih, P.S.- Bikramganj, Distt. Rohtas.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Sri Vivek Kumar Singh principal Secretary, Revenue and Land Reforms
Department, Government of Bihar, Patna.
3. Sri Pankaj Kumar Dixit, District Magistrate, Rohtas.
4. Sri Satya Bir Singh, Superintendent of Police, Rohtas at Dehri On-sone.
5. Sri Rajesh Kumar/ Vijyant Kumar, Sub-Divisional Officer, Bikramganj,
Rohtas.
6. Sri Raj Kumar, Dy. Superintendent of Police, Bikramganj, Rohtas.
7. Sri Madhusudan Prasad. Land Reforms Deputy Collector, Bikramganj,
Rohtas.
8. Sri Alok Kumar Ranjan, Circle Officer, Bikramganj, Rohtas.
9. Sri Priya Ranjan, SHO, Bikramganj Police Station, District- Rohtas.
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr. Md. Khurshid Alam (Aag12)
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE JITENDRA KUMAR
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
3 19-06-2023None appears for the petitioners.
Grievance of the petitioners is in respect of non- compliance of the order dated 16.04.2018 passed in C.W.J.C. No. 17475 of 2017.
Patna High Court MJC No.1925 of 2019(3) dt.19-06-2023 2/2 Learned counsel for the State on instruction submitted that orders of this Court has been complied, to that effect show cause is filed. In para 9 of show cause it is specifically stated that there is compliance to the order.
In the light of these facts and circumstances, the present contempt petition (MJC) stands dropped.
(P. B. Bajanthri, J) ( Jitendra Kumar, J) rakhi/-
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