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State of Uttar Pradesh - Section

Section 1 in U.P. Sugarcane Cess Act, 1956

1. Short title, extend and commencement.

(1)This Act may be called the U.P. Sugarcane Cess Act, 1956.
(2)It extends to the whole of Uttar Pradesh.
(3)This section shall come into force at once, and the provisions of Sections 2,3 and 5 to 8 shall be deemed to have come into force on and from the 26th day of January. 1950.