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[Cites 0, Cited by 0] [Section 62BH(5)] [Section 62BH] [Entire Act]

State of Jharkhand - Subsection

Section 62BH(5)(e) in Bihar Factories Rules, 1950

(e)relevant techniques and methods, such as safety, audit and risk assessment for periodical assessment of the status on health, safety and environment and taking all the remedical measures;