Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(c)"appointed day" means the date on which the Board is established under sub-section (1) of section 3;