Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 118] [Entire Act]

Union of India - Subsection

Section 118(b) in The Indian Electricity Rules, 1956

(b)where electric lighting is used:-
(i)in underground mines, the lighting system shall have a mid or neutral point connected with earth and the voltage shall not exceed 125 volts between phases;
(ii)on the surface of a mine or in an open cast mine, the voltage may be raised to 250 volts, if the neutral or the mid point of the system is connected with earth and the voltage between the phases does not exceed 250 volts;