Section 26 in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955
26. Miscellaneous.
(1)Each inmate shall be provided with separate bedding and clothing. Each inmate shall sleep in a separate bed.(2)Every inmate shall be supplied with sufficient and varied food in accordance with the diet scale laid down by Government.(3)Each inmate shall have a separate plate, vati and drinking glass.
