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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(2)A candidate for direct recruitment to the posts in the State or subordinate Services, specified in Schedule I or II, as the case may be, shall pay an examination fee fixed by the Commission, from time to time, in such manner as may be indicated by them.