Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(ii) in Andhra Pradesh State Employment Guarantee Fund (APSEGF) Rules 2008 (ii)Savings Bank account thus opened in the name of the Head of the Department shall be operated with joint signatures as authorized by the Management Committee;
