Supreme Court - Daily Orders
Lalit Prasad vs Almora District Cooperative Bank Ltd. on 20 February, 2023
Bench: Vikram Nath, Sanjay Kumar
ITEM NO.42 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15988/2022
(Arising out of impugned final judgment and order dated 18-07-2022
in SA No. 657/2015 passed by the High Court Of Uttarakhand At
Nainital)
LALIT PRASAD Petitioner(s)
VERSUS
ALMORA DISTRICT COOPERATIVE BANK LTD. & ORS. Respondent(s)
(IA No. 134464/2022 - EXEMPTION FROM FILING O.T.)
Date : 20-02-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Navaniti Prasad Singh, Sr. Adv.
Mr. Vaibhav Niti, AOR
Ms. Madhavi Agrawal, Adv.
Mr. Divyanshu Agrawal, Adv.
For Respondent(s) Mr. Arvind Kumar Tewari, AOR
Mr. Rahul Burman, Adv.
Ms. Kanishka Srivastaw, Adv.
Mr. D. Joshi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the judgment and order passed by the High Court.
The special leave petition, is accordingly, dismissed.
All pending applications stand disposed of.
Signature Not Verified Digitally signed by Neetu Khajuria(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER Date: 2023.02.21 10:31:51 IST Reason: