Madhya Pradesh High Court
Ramniwas Meena vs The State Of Madhya Pradesh on 21 July, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6190 of 2017 (RAMNIWAS MEENA Vs THE STATE OF MADHYA PRADESH) Dated : 21-07-2023 List along with CRA No. 3134 of 2020.
(SUNITA YADAV) JUDGE AKS Signature Not Verified Signed by: ALOK KUMAR Signing time: 21-Jul-23 1:55:01 PM