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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(6)(v) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

(v)astatement that the matter is not pending before any court, authority or Forum;