Supreme Court - Daily Orders
M/S. Nokia India Pvt Ltd vs Dy. Comm. Commercial Tax Raipur on 19 April, 2017
ITEM NO.7 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 7015/2014
M/S.NOKIA INDIA PVT.LTD Petitioner(s)
VERSUS
DY. COMM.,COMMERCIAL TAX,RAIPUR Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T. and permission to place
addl. documents on record and interim relief and office report)
WITH
SLP(C) No. 7052/2014
(With WITH APPLN. (S) FOR exemption from filing c/c of the impugned
Judgment and exemption from filing O.T. and permission to place
addl. documents on record and Interim Relief and Office Report)
SLP(C) No. 7054/2014
(With WITH APPLN. (S) FOR exemption from filing c/c of the impugned
Judgment and exemption from filing O.T. and permission to place
addl. documents on record and Interim Relief and Office Report)
SLP(C) No. 7066/2014
(With WITH APPLN. (S) FOR exemption from filing c/c of the impugned
Judgment and exemption from filing O.T. and permission to place
addl. documents on record and Interim Relief and Office Report)
Date : 19/04/2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. M. P. Devanath,Adv.
Mr. Victor Das, Adv.
For Respondent(s)
Signature Not Verified
Digitally signed by
SUSHMA KUMARI
BAJAJ
Date: 2017.04.19
16:22:19 IST
Reason:
Contd...2/-
Item no.7 -2- SC 7015/2014 etc.
UPON hearing the counsel the Court made the following
O R D E R
Ld.Counsel for the petitioner has deposited Rs.4 Crores before the Assessing Authority within the period stipulated in the order dated 27.09.2016 of the Hon'ble Court and shown the proof. Ld. Counsel seeks and is given two weeks time to file the proof thereof.
Fresh steps for the service of notice to the common unserved sole respondent shall be taken by the learned counsel for the petitioner within a period of two weeks.
List again on 18.07.2017.
(M V RAMESH) Registrar PS