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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(5)(f) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(f)Expected Revenue from the Licensed Business, Non-Tariff Income and income from Other Business and other matters considered appropriate by the Transmission Licensee.