- In the West Bengal Taxation Tribunal Act, 1987 (West Ben. Act VIII of 1987), in the Schedule, after the last entry relating to "The West Bengal Value Added Tax Act, 2003", the following entries shall be inserted under the columns with headings "Year", "Number" and "Short title of the specified State Act", respectively:- "2012 The West Bengal Tax on Entry of Goods into Local Areas Act, 2012".
